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State of Sikkim - Section

Section 107 in Sikkim Panchayat Act, 1993

107. Indemnity.

- No suit or other legal proceedings shall lie against a Gram Panchayat or a Zilla Panchayat or against any member thereof or any officer or any employee for anything in good faith done or intended to be done in pursuance of this Act or any rules made thereunder.