Rajasthan High Court - Jaipur
The State Of Rajasthan vs M/S Rays Power Infra Pvt. Ltd on 23 October, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 120/2019
The State Of Rajasthan
----Appellant
Versus
M/s Rays Power Infra Pvt. Ltd.
----Respondent
For Appellant(s) : Mr. R. B. Mathur For Respondent(s) : Mr. K. K. Sharma, Senior Counsel with Ms. Alankrita Sharma HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 23/10/2019 There is delay of 8 days in filing the appeal. Application No.420/2019 under Section 5 of the Limitation Act has been filed seeking condonation of delay in filing of the appeal.
For the reasons mentioned in the application, the application is allowed. Delay of 8 days in filing of the appeal is condoned.
List this matter for admission on 13.11.2019 along with D.B. Special Appeal Writ No. 60/2019.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Jatin /46 (Downloaded on 30/10/2019 at 08:54:08 PM) Powered by TCPDF (www.tcpdf.org)