Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(xl) in The Employees' Provident Funds Scheme, 1952

(xl)[ as respects pickers industry come into force on the 30th day of June, 1964;] [Inserted by G.S.R. 863, dated 6.6.1964.]