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[Cites 1, Cited by 0]

Madras High Court

K.Ramanlal vs Union Of India on 2 August, 2017

Bench: S.Manikumar, V.Bhavani Subbaroyan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.08.2017
CORAM:
THE HON'BLE MR.JUSTICE  S.MANIKUMAR
AND
THE HON'BLE MRS.JUSTICE  V.BHAVANI SUBBAROYAN

W.P.No.29173 of 2012

K.Ramanlal							...    Petitioner

vs.

1. Union of India,
Rep. by its Revenue Secretary,
Department of Revenue,
Ministry of Finance,
North Block, New Delhi - 1.

2. The Additional Director General,
Directorate - General of Revenue Intelligence,
25, Gopalakrishnan Road,
T.Nagar, Chennai - 600 017.

3.  The Commissioner of Customs (Imports)
Air Cargo Complex,
Meenambakkam,
Chennai - 600 027.

4. The Senior Intelligence Officer,
Office of the Directorate of Revenue Intelligence,
Chennai Zonal Unit,
25, Gopalakrishnan Road,
T.Nagar, Chennai - 600 017.				...  Respondents

WRIT Petition filed under Article 226 of the Constitution of India, praying for the issuance of a writ of certiorari, to call for the records of the seizure Mahazar dated 15th October, 2012 of the 4th respondent and quash the same as the goods seized by the Mahazar dated 15th October, 2012 were duly imported by due declaration and cleared through the Bill of Entry NO.8086795 dated 1st October, 2012 by the Customs Department.

		For Petitioner   	: Mr.N.Murali Kumaran
					  for Mr.K.Mahendran

		For Respondents	: Mr.V.Sundareswaran (for R1, R2 & R4)
					  

					  ORDER

(Order of the Court was delivered by S.MANIKUMAR, J) In view of the subsequent challenge to the show cause notice dated 14.11.2012 in W.P.No.31842 of 2012, giving rise to W.A.No.1303 of 2013, listed before us, W.P.No.29173 of 2012, challenging the seizure mahazar does not survive and the same is dismissed. No costs.

(S.M.K., J.) (V.B.S., J.) 02.08.2017 Index: Yes/No Internet: Yes ars To

1. The Revenue Secretary, Union of India, Department of Revenue, Ministry of Finance, North Block, New Delhi - 1.

2. The Additional Director General, Directorate - General of Revenue Intelligence, 25, Gopalakrishnan Road, T.Nagar, Chennai - 600 017.

3. The Commissioner of Customs (Imports) Air Cargo Complex, Meenambakkam, Chennai - 600 027.

4. The Senior Intelligence Officer, Office of the Directorate of Revenue Intelligence, Chennai Zonal Unit, 25, Gopalakrishnan Road, T.Nagar, Chennai - 600 017.

S.MANIKUMAR, J.

AND V.BHAVANI SUBBAROYAN, J.

ars W.P.No.29173 of 2012 02.08.2017