Section 3(2)(n) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(n)for such incidental or supplementary matters as may be necessary or expedient for giving effect to the purpose of the scheme.

Legal Document View