Supreme Court - Daily Orders
Samaj Bachao Mission Committee vs Union Of India And Ors. Ministry Of Home ... on 5 February, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.54 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 42/2016
SAMAJ BACHAO MISSION COMMITTEE Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for permission to file synopsis and list of dates
and office report)
Date : 05/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. Senthil Jagadeesan,Adv.
For Respondent(s)
The Court made the following
O R D E R
Not taken up.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.02.06 11:46:10 IST Reason: