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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(6)(k) in Maharashtra Public Universities Act, 2016

(k)call for, from any office, centre, laboratory, conducted college, department of the university or university institution, any information and returns that he thinks necessary for the proper discharge of his financial responsibilities;