Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(c) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (c)An Insurer fails to comply with these Regulations and such other directions issued by the Authority from time to time:
