Section 32(2)(xvii) in The Nirma University of Science and Technology Act, 2003

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State of Gujarat - Subsection

Section 32(2)(xvii) in The Nirma University of Science and Technology Act, 2003

(xvii)the terms and tenure of appointments, salaries and allowances, contractual services, rules of discipline and other conditions of service of the Director, other officers, teachers and employees of the University;

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State of Gujarat - Subsection

Section 32(2)(xvii) in The Nirma University of Science and Technology Act, 2003