Supreme Court - Daily Orders
Dr. Hedgwar Smruti Rugna Seva Mandal'S ... vs Secretary (I/C) Dental Council Of India ... on 28 October, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.65 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.846/2016
DR. HEDGWAR SMRUTI RUGNA SEVA MANDAL'S Petitioner(s)
DENTAL COLLEGE & HOSPITAL
VERSUS
SECRETARY (I/C) DENTAL COUNCIL OF INDIA & ORS. Respondent(s)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Ms. Sakshi, Adv.
for M/s. S.M. Jadhav & Company
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ms. Sakshi, learned counsel appearing for the petitioner seeks leave of this Court to withdraw the writ petition. The writ petition is dismissed as withdrawn.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2016.10.28
17:21:08 IST
Reason: