Section 5(1)(f) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(f)the North Sea area means the North Sea proper including seas therein with the boundary between -

(i)the North Sea southwards of latitude 62°N and eastwards of longitude 4°W,

(ii)the Skagerrak, the southern limit of which is determined east of the Skaw by latitude 57°44.8'N; and

(iii)the English Channel and its approaches eastwards of longitude 5°W and northwards of latitude 48°30'N;

Legal Document View