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State of Rajasthan - Section

Section 15 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

15. Research Council.

- There shall be a Research Council consisting of the following, namely:-
(i) the Vice-Chancellor Ex-officio Chairman
(ii) The Directors of Agriculture/ Husbandry/Fisheries Department of the Government and Chief Conservator ofForests, Rajasthan (depending upon research mandate andprogrammes of the University) Member
(iii) All Directors of the University Member
(iv) All Deans of the Faculties Member
(v) All Associate Directors, Research and Extension Member
(vi) All Associate Deans/Principals of the Colleges Member
(vii) All Heads of Departments/Centres Member
(viii) Two scientists of eminence from outside to benominated for particular meeting by the Vice-Chancellor for theirspecialised knowledge of subjects on the agenda of meetings Member
(ix) Research Council may co-opt as members not morethan four persons for such period and in such manner as may beprescribed as to secure adequate representation of differentsectors of agriculture and allied fields Member
(x) Director, Research Secretary