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State of Rajasthan - Section
Section 15 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
15. Research Council.
- There shall be a Research Council consisting of the following, namely:-| (i) | the Vice-Chancellor | Ex-officio Chairman |
| (ii) | The Directors of Agriculture/ Husbandry/Fisheries Department of the Government and Chief Conservator ofForests, Rajasthan (depending upon research mandate andprogrammes of the University) | Member |
| (iii) | All Directors of the University | Member |
| (iv) | All Deans of the Faculties | Member |
| (v) | All Associate Directors, Research and Extension | Member |
| (vi) | All Associate Deans/Principals of the Colleges | Member |
| (vii) | All Heads of Departments/Centres | Member |
| (viii) | Two scientists of eminence from outside to benominated for particular meeting by the Vice-Chancellor for theirspecialised knowledge of subjects on the agenda of meetings | Member |
| (ix) | Research Council may co-opt as members not morethan four persons for such period and in such manner as may beprescribed as to secure adequate representation of differentsectors of agriculture and allied fields | Member |
| (x) | Director, Research | Secretary |