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State of Uttar Pradesh - Section

Section 34 in The Greater Noida Industrial Development Area Building Regulations, 1992

34. Open Space or set back.

- Setback for different type of buildings other than the buildings mentioned in Annexure-1 shall be as follows :
(i)For building up to 15.0 mtrs. height:
Front 6.0 mtrs. and all other sides 4.5 mtrs.
(ii)For building up to 24.0 mtrs. height:
Front 9.0 mtrs. and all other sides 6.0 mtrs.
(iii)For building above 24.0 mtrs. height:
Front 12.0 mtrs. and all other sides 9.0 mtrs.Note. - Notwithstanding anything contained in these regulations, the authority may where it considers expedient to do so, having regard to the special features of a particular zone and the width of road abutting any building and the Development Plan, permit such ground coverage, height and setback in relation of a building as it thinks fit.]