Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] State of Tripura - Subsection Section 153(5) in Tripura Panchayats Act, 1993 (5)Industries Committee shall perform functions relating to-(a)village and cottage industries;(b)promotion of industrial development of the District ;(c)promotion of sericulture ; and(d)promotion of handloom and handicrafts.
