Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(2)(p) in The Tripura Land Revenue And Land Reforms Act, 1960

(p)the manner of preferring appeals under Chapters XI and XII;