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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2) in The Mumbai Metropolitan Region Development Authority Act, 1974

(2)[The Member Secretary] [These words were substituted for the words the Financial Advisor' by Maharashtra 39 of 1989, Section 7.] shall forward to the State Government copies of the budget estimate so prepared by him and the budget as approved by the Metropolitan Authority.