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[Cites 0, Cited by 0] [Section 166(2)] [Section 166] [Entire Act]

State of West Bengal - Subsection

Section 166(2)(l) in West Bengal Municipal (Building) Rules, 2007

(l)The surrounding ground adjacent to the building must be sloped from all sides towards the perimeter drain and an impervious apron, not less than 0.75m wide, shall be provided all round the building to prevent the entry of water into the foundations.