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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(1)(iii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(iii)the construction and repairs of building necessary for the purpose of the market yard and for convenience or safety of the persons using the market yard;