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State of Tamilnadu - Section

Section 49 in Tamil Nadu Teachers Education University Act, 2008

49. Constitution of Committees.

All the authorities of the University shall have to constitute or reconstitute committees and to delegate to them such of their powers as they deem fit. Such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.