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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(2)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)stop up or demolish any house-drain by which sewage, offensive matter or polluted water is carried through, from, into or upon any premises in contravention of any of the provisions of this Act or any regulation made thereunder, or