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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Mizoram - Subsection

Section 91(7) in Mizoram Cooperative Societies Act, 2006

(7)The Registrar shall have power to withdraw any inquiry from the authorized persons or authorities to whom it was entrusted and hold the inquiry either himself or entrust the task to any other persons or authorities as he deems fit.