Section 42(j) in The Delhi Municipal Corporation Act, 1957
(j)the establishment and maintenance of [***] [The word "hospitals" omitted by Act 67 of 1993, section 36 (w.e.f. 1-10-1993)] dispensaries and maternity and child welfare centres and the carrying out of other measures necessary for public medical relief;(jj)[ the maintenance including the expansion and upgradation of facilities of the hospitals existing on the date of the commencement of the Delhi Municipal Corporation (Amendment) Act, 1993;] [Inserted by Act 67 of 1993, section 36 (w.e.f. 1-10-1993)]
