Section 15(4)(c) in The Foreign Trade (Regulation) Rules, 1993

[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4)(c) in The Foreign Trade (Regulation) Rules, 1993

(c)if it becomes necessary to stop any conveyance or animal, he may use all lawful means for stopping it and where such means fail, the conveyance or animal may be fired upon,

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Union of India - Subsection

Section 15(4)(c) in The Foreign Trade (Regulation) Rules, 1993