Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(1)(a) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967 (a)"Act" means the Uttar Pradesh Shri Badrinath and Shri Kedarnath Temples Act, 1939 (U.P. Act No. XVI of 1939) as amended from time to time;