Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Jharkhand - Subsection Section 64(g) in Bihar Coal Mining Area Development Authority Rules, 1988 (g)no person shall throw or deposit or cause to be thrown or deposit the carcass of any animal on any public road, drain or land or into ditch or receptacle or water.
