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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(v) in The Karnataka State Universities Act, 2000

(v)Physically handicapped as defined in the Persons with disabilities (equal opportunities, Protection of Rights and full Participation) Act, 1995 (Central Act No.1 of 1996).