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Bombay High Court

Mr. S.R. Avachat. Prop. Image Engineers ... vs Galvi Engineering Private Limited Thr. ... on 13 June, 2019

FARAD CONTINUATION SHEET NO.

IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION ST. NO.4318 OF 2019 IN FIRST APPEAL NO.851 OF 2012 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders None Present.

CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 13th June, 2019 3 weeks time is granted to remove office objection.

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Registrar (Judl.-II) dsm - R(J-II) - 13.06.19 ::: Uploaded on - 20/06/2019 ::: Downloaded on - 21/07/2019 08:17:23 :::