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Bombay High Court

Dr. Sharadchandra Ganpatrao Wankhede vs Raosaheb Dadarao Danve And Other on 21 June, 2022

Author: S. G. Mehare

Bench: S. G. Mehare

                                                                     EP2.19, etc.
                                      (1)




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      953 ELECTION PETITION NO.2 OF 2019
                        WITH EPAP/58/2019 IN EP/2/2019

           DR. SHARADCHANDRA GANPATRAO WANKHEDE
                                VERSUS
              RAOSAHEB DADARAO DANVE AND OTHER
                                   ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No. 20, 21, 22;
                                ...

                      954 ELECTION PETITION NO.12 OF 2019
                         WITH EPAP/1/2021 IN EP/12/2019

                 BAJRANG BHUJANGRAO JADHAV
                             VERSUS
            ABHIMANYU DATTATRAY PAWAR AND OTHER
                                 ...
 Mr. R. R. Raghuwanshi, Advocate holding for Mr. P. D. Bachate,
 Advocate for petitioner;
 Mr. N. P. Jamalpurkar, Advocate for respondent No.1
 Mr. Alok M. Sharma, Advocate for respondent No.14
                                  ...

               955 ELECTION PETITION NO.4 OF 2019
   WITH CA/8418/2020 IN EP/4/2019 WITH EPAP/52/2019 IN EP/4/2019

                   YASHPAL NARSINGRAO BHINGE
                                VERSUS
             PRATAPRAO PATIL CHIKHALIKAR AND OTHER
                                   ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No.14, 15 and 16
                                      ...

               956 ELECTION PETITION NO.5 OF 2019
    WITH CA/8394/2020 IN EP/5/2019 WITH CA/8397/2020 IN EP/5/2019




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                                                                          EP2.19, etc.
                                         (2)

                     VISHNU TULSHIRAM JADHAV
                                VERSUS
             PRITAM GOPINATHRAO MUNDE AND OTHER
                                   ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No.36, 37 and 38
                                          ...

                      957 ELECTION PETITION NO.6 OF 2019
                        WITH EPAP/50/2019 IN EP/6/2019

                               MOHAN FATTUSING RATHOD
                                       VERSUS
                               HEMANT PATIL AND OTHER
                                         ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No.28, 29 and 30
                                          ...

               958 ELECTION PETITION NO.9 OF 2019
   WITH CA/8470/2020 IN EP/9/2019 WITH EPAP/47/2019 IN EP/9/2019

                     ALAMGIR MOHAMMAD KHAN
                                VERSUS
           SANJAY (BANDU) HARIBHAU JADHAV AND OTHER
                                   ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No.17, 18 and 19
                                          ...

              959 ELECTION PETITION NO.10 OF 2019
  WITH CA/8412/2020 IN EP/10/2019 WITH EPAP/46/2019 IN EP/10/2019

                      RAMRAO NARSING GARKAR
                                VERSUS
            SUDHAKAR TUKARAM SHRANGARE AND OTHER
                                   ...
 Mr. G. K. Sontakke, Advocate for petitioner;
 Mr. Alok M. Sharma, Advocate for respondents No.10, 11 and 12
                                          ...

                                     CORAM : S. G. MEHARE, J.

DATE : 21st June, 2022 ::: Uploaded on - 21/06/2022 ::: Downloaded on - 23/06/2022 06:00:25 ::: EP2.19, etc. (3) P.C.

1. With consent of both sides, list the matter on 06.07.2022, at 2.30 p.m.

2. The petitioners to take steps to serve respondent No.10.

(S. G. MEHARE, J.) amj ::: Uploaded on - 21/06/2022 ::: Downloaded on - 23/06/2022 06:00:25 :::