Bombay High Court
Dr. Sharadchandra Ganpatrao Wankhede vs Raosaheb Dadarao Danve And Other on 21 June, 2022
Author: S. G. Mehare
Bench: S. G. Mehare
EP2.19, etc.
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
953 ELECTION PETITION NO.2 OF 2019
WITH EPAP/58/2019 IN EP/2/2019
DR. SHARADCHANDRA GANPATRAO WANKHEDE
VERSUS
RAOSAHEB DADARAO DANVE AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No. 20, 21, 22;
...
954 ELECTION PETITION NO.12 OF 2019
WITH EPAP/1/2021 IN EP/12/2019
BAJRANG BHUJANGRAO JADHAV
VERSUS
ABHIMANYU DATTATRAY PAWAR AND OTHER
...
Mr. R. R. Raghuwanshi, Advocate holding for Mr. P. D. Bachate,
Advocate for petitioner;
Mr. N. P. Jamalpurkar, Advocate for respondent No.1
Mr. Alok M. Sharma, Advocate for respondent No.14
...
955 ELECTION PETITION NO.4 OF 2019
WITH CA/8418/2020 IN EP/4/2019 WITH EPAP/52/2019 IN EP/4/2019
YASHPAL NARSINGRAO BHINGE
VERSUS
PRATAPRAO PATIL CHIKHALIKAR AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No.14, 15 and 16
...
956 ELECTION PETITION NO.5 OF 2019
WITH CA/8394/2020 IN EP/5/2019 WITH CA/8397/2020 IN EP/5/2019
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EP2.19, etc.
(2)
VISHNU TULSHIRAM JADHAV
VERSUS
PRITAM GOPINATHRAO MUNDE AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No.36, 37 and 38
...
957 ELECTION PETITION NO.6 OF 2019
WITH EPAP/50/2019 IN EP/6/2019
MOHAN FATTUSING RATHOD
VERSUS
HEMANT PATIL AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No.28, 29 and 30
...
958 ELECTION PETITION NO.9 OF 2019
WITH CA/8470/2020 IN EP/9/2019 WITH EPAP/47/2019 IN EP/9/2019
ALAMGIR MOHAMMAD KHAN
VERSUS
SANJAY (BANDU) HARIBHAU JADHAV AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No.17, 18 and 19
...
959 ELECTION PETITION NO.10 OF 2019
WITH CA/8412/2020 IN EP/10/2019 WITH EPAP/46/2019 IN EP/10/2019
RAMRAO NARSING GARKAR
VERSUS
SUDHAKAR TUKARAM SHRANGARE AND OTHER
...
Mr. G. K. Sontakke, Advocate for petitioner;
Mr. Alok M. Sharma, Advocate for respondents No.10, 11 and 12
...
CORAM : S. G. MEHARE, J.
DATE : 21st June, 2022 ::: Uploaded on - 21/06/2022 ::: Downloaded on - 23/06/2022 06:00:25 ::: EP2.19, etc. (3) P.C.
1. With consent of both sides, list the matter on 06.07.2022, at 2.30 p.m.
2. The petitioners to take steps to serve respondent No.10.
(S. G. MEHARE, J.) amj ::: Uploaded on - 21/06/2022 ::: Downloaded on - 23/06/2022 06:00:25 :::