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Bombay High Court

Bajaj Allianz General Insurance Co. ... vs Jitendra Ramchandra Jadhav And Ors on 23 June, 2021

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                      902 CIVIL APPLICATION NO.8493 OF 2018
                                IN FAST/18255/2018
                                       WITH
                        CA/8494/2018 IN FAST/18255/2018

                 BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                    VERSUS
                       MEENA LAXMAN KANGLE AND ORS
                                       ...
           Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                                       ...

                     903 CIVIL APPLICATION NO.12329 OF 2018
                                IN FAST/30550/2018
                                       WITH
                       CA/12330/2018 IN FAST/30550/2018

                 BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                     VERSUS
                        SUNITA ASHOK VAISHNAV AND ORS
                                        ...
           Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                 Mr. P.C. Mayure, Advocate for the respondent No.1
                                        ...

                       904 CIVIL APPLICATION NO.832 OF 2019
                                IN FAST/35999/2018
                                       WITH
                         CA/833/2019 IN FAST/35999/2018

                BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                   VERSUS
                    ASHOK UTTAMRAO GAVHANE AND ORS
                                      ...
          Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
               Mr. A.M. Gholap, Advocate for the respondent No.1
   Mr. Hashmi Taufeeque Ahmed and Mr. J.S. Dhandar for the respondent No.2
                                      ...

                       905 CIVIL APPLICATION NO.835 OF 2019
                                IN FAST/36589/2018
                                       WITH
                         CA/836/2019 IN FAST/36589/2018

                  BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                   VERSUS




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                                              2                                    CA_8493_2018


ARYAN UMESH GAVHANE BEING MINOR THR HIS LEGAL GUARDIAN ASHOK AND ORS
                                        ...
            Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                 Mr. A.M. Gholap, Advocate for the respondent No.1
     Mr. Hashmi Taufeeque Ahmed and Mr. J.S. Dhandar for the respondent No.2
                                        ...

                          906 CIVIL APPLICATION NO.840 OF 2019
                                   IN FAST/36004/2018
                                          WITH
                            CA/841/2019 IN FAST/36004/2018

                  BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                     VERSUS
ARYAN UMESH GAVHANE BEING MINOR THR HIS LEGAL GUARDIAN ASHOK AND ORS
                                        ...
            Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                 Mr. A.M. Gholap, Advocate for the respondent No.1
     Mr. Hashmi Taufeeque Ahmed and Mr. J.S. Dhandar for the respondent No.2
                                        ...

                           907 FIRST APPEAL NO.2175 OF 2019
                          WITH CA/12116/2018 IN FA/2175/2019

                    BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                       VERSUS
                      JITENDRA RAMCHANDRA JADHAV AND ORS
                                          ...
              Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                 Mr. S.A. Wakure, Advocate for respondent Nos.1 and 2
                  Mr. V.B. Deshmukh, Advocate for the respondent No.3
                                          ...

                        908 CIVIL APPLICATION NO.14620 OF 2019
                                    IN RC/1408/2019

                   BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
                                      VERSUS
                        SHILA RAJENDRA GAVHANE AND ORS
                                         ...
             Mr. S.G. Chapalgaonkar, Advocate for the applicant/appellant
                  Mr. A.M. Gholap, Advocate for the respondent No.1
      Mr. Hashmi Taufeeque Ahmed and Mr. J.S. Dhandar for the respondent No.4
                                           ...

                                    CORAM :      SMT. VIBHA KANKANWADI, J.
                                    DATE :       23rd JUNE, 2021.



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                                            3                                     CA_8493_2018




PER COURT :



1                On instructions, the learned Advocate Mr. S.G. Chapalgaonkar

for    the     applicants/appellants-Insurance     Company        submits        that     the

applicants/appellants want to withdraw the application and, therefore, he has filed pursis in each of the matters. Since it is unconditional withdrawal, it is allowed.

2 As regards the amount, that has been deposited, if any, in view of the Award, that has been passed, in each of the matters, the amount be transmitted to the concerned Motor Accident Claims Tribunal for its disbursement according to the Award.

3 Pending Civil Applications, if any, stands disposed of.

( Smt. Vibha Kankanwadi, J. ) agd ::: Uploaded on - 24/06/2021 ::: Downloaded on - 25/06/2021 04:33:33 :::