Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in The Oil And Natural Gas Commission Act, 1959 (e)"member" means a member of the Commission and includes the chairman; (F) "petroleum" has the same meaning as in the Petroleum Act, 1934, and includes natural gas; (30 of 1934).
