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Madhya Pradesh High Court

Vivek Singh vs Sanchi University Of Buddhist Indic ... on 15 November, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          WP No. 1240 of 2018
                                    (VIVEK SINGH Vs SANCHI UNIVERSITY OF BUDDHIST INDIC STUDIES AND OTHERS)

                           Dated : 15-11-2022
                                    Shri Samagra Shrivastava, Advocate for the petitioner.

                                    Shri Bharatdeep Singh Bedi, Advocate for the respondent no.1.

Ms. Sonali Paroche, PL for the respondent no.2/State. Pleadings are complete. Parties agreed to argue the matter in the next week.

List the petition in the next week for final disposal at motion hearing stage.

(NANDITA DUBEY) JUDGE jk Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 11/12/2022 6:31:49 PM