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[Cites 0, Cited by 0] [Section 84(10)] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(10)(c) in The Delhi Co-operative Societies Rules, 2007

(c)affixing a copy of summons or notice at the last known place of residence or business of the party concerned, in case the party refuse to sign the acknowledgement or can not be found.