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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(6)(ii) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(ii)reserve such land for any common use or benefit of the community; [or [Added by Act No.25 of 2008 and subsequently substituted by Act No.19 of 2009.]