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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(5) in Bihar Anti Terrorist Squad Rules, 2014

(5)The State Government shall nominate the Inspector General of the Anti Terrorist Squad as the Nodal Officer on the subject of terrorism who will discharge all duties and responsibilities entrusted upon him by the State Government and the Director General.