Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(e) in The Bihar and Orissa Excise Act, 1915

(e)constructs or works any distillery or brewery or other manufacture in which liquor is manufactured; or