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State of Odisha - Section

Section 65 in The Orissa Khadi and Village Industries Board Regulations, 1960

65.

In case of death the amount of gratuity will be calculated under Regulation 64 above or as worked out below whichever is more-
(i)During the 1st year the qualifying service, two months' emoluments of service;
(ii)After one year but before 5 years of service, six months' emoluments;
(iii)After 5 years of service, twelve months' emoluments.