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Himachal Pradesh High Court

Pradesh vs State Of on 14 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

                                     1

          IN   THE   HIGH COURT OF HIMACHAL           PRADESH, SHIMLA

                      ON THE 14 TH DAY OF MARCH, 2022




                                                            .
                                  BEFORE





                     HON'BLE MR. JUSTICE SANDEEP SHARMA
          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 1 of 2022





    Between:
    SURAJ PARKASH RANA, SON OF
    DEENA NATH, R/O VILLAGE MANOH,
    P.O. BASSI, TEHSIL JOGINDERNAGAR,
    DISTRICT      MANDI,     HIMACHAL





    PRADESH, PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, MANOH, DISTRICT MANDI,
    H.P.
                                                                   ....PETITIONER

    (BY H.K.S THAKUR AND MR. MUNISH

    DATWALIA, ADVOCATES).
    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE


       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,   DIRECTOR




       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION OFFICER, MANDI,





       HIMACHAL PRADESH.
                                                           ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).




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                                      2

       CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) No. 2 of 2022
    Between:

    MOTI RAM WIFE OF SH. MANGLU RAM,




                                                          .
    R/O VILLAGE BAITHACH, P.O. SHILHI





    BAGI, TEHSIL THUNAG, DISTRICT
    MANDI, H.P. PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY





    SCHOOL, LAMB SAFAR, DISTRICT
    MANDI, H.P.
                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION TO THE GOVERNMENT
       OF   HIMACHAL
                    r  PRADESH   AT
       SHIMLA.

    2. PANKAJ    LALIT,    DIRECTOR
       ELEMENTARY        EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.


    3. SH. AMAR NATH RANA, THE
       DISTRICT         ELEMENTARY
       EDUCATION OFFICER, HIMACHAL
       PRADESH, SHIMLA.




                                                       ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.





    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE





    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS)

          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 3 of 2022
    Between:

    GOVIND RAM SON OF SH. ATAMA
    RAM, R/O VILLAGE SAPERI, P.O.
    KUNNU, TEHSIL PADHAR, DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY




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                                    3

    SCHOOL, SARWAHON DRUNG IIND,
    DISTRICT MANDI, H.P.
                                                               ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH




                                                        .
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE     SECRETARY





       EDUCATION TO THE GOVERNMENT
       OF   HIMACHAL   PRADESH   AT
       SHIMLA.
    2. PANKAJ    LALIT,    DIRECTOR





       ELEMENTARY        EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.
    3. SH. AMAR NATH RANA, THE
       DISTRICT         ELEMENTARY
       EDUCATION

                  OFFICER,    MANDI,
       DISTRICT  MANDI,    HIMACHAL

       PRADESH.
                                                   ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND


    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY




    ADVOCATE GENERALS).





       CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) No. 4 of 2022
    Between:





    SANT RAM RANA, SON OF SH. RAM
    SINGH, R/O VILLAGE AND P.O.
    TRAMAT, TEHSIL JOGINDERNAGAR,
    DISTRICT   MANDI,     HIMACHAL
    PRADESH, PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, GOLWAN, DISTRICT MANDI,
    H.P.
                                                               ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).




                                       ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                      4

    AND
    1. RAJEEV,    THE      SECRETARY
       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.




                                                          .

    2. PANKAJ     LALIT,    DIRECTOR
       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT ELEMENTARY EDUCATION
       OFFICER, MANDI, DISTRICT MANDI,
       HIMACHAL PRADESH.





                                                       ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE

    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR

    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 5 of 2022


    Between:

    INDER SINGH SON OF SH. KHIMA
    RAM, R/O VILLAGE CHHAPPRHAN, P.O.




    NANDIAND,     TEHSIL   CHACHIOT,
    DISTRICT MANDI, H.P., WORKING AS





    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, TEHSIL KARSOG, DISTRICT
    MANDI, H.P.





                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,     THE     SECRETARY
       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.

    2. PANKAJ     LALIT,    DIRECTOR
       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                      5

    3. SH. AMAR NATH RANA, THE
       DISTRICT ELEMENTARY EDUCATION
       OFFICER, MANDI, DISTRICT MANDI,
       HIMACHAL PRADESH.




                                                          .

                                                         ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE





    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).





          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 6 of 2022
    Between:

    TODAR MAL, SON OF SH. JAI SINGH,

    R/O VILLAGE PATTAN, P.O.KALHNI,
    TEHSIL THUNAG, DISTRICT MANDI,

    HIMACHAL    PRADESH,   PRESENTLY
    WORKING AS HEAD TEACHER, GOVT.
    PRIMARY   SCHOOL,    KOT   SARAJ,
    DISTRICT MANDI, H.P.


                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).




    AND
    1. RAJEEV,    THE      SECRETARY





       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.





    2. PANKAJ     LALIT,    DIRECTOR
       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.
    3. SH. AMAR NATH RANA, THE
       DISTRICT ELEMENTARY EDUCATION
       OFFICER, MANDI, DISTRICT MANDI,
       HIMACHAL PRADESH.
                                                        ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                      6

    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 7 of 2022




                                                           .
    Between:





    BAHADUR SINGH, SON OF SH.
    MOHAN LAL, R/O VILLAGE BADOUN,





    P.O.     TRIPHALGHAT,        TEHSIL
    BALDWARA, DISTRICT MANDI, H.P.
    PRESENTLY WORKING AS HEAD
    TEACHER, GOVT. PRIMARY SCHOOL,
    SULPUR, DISTRICT MANDI, H.P.
                                                                  ....PETITIONER





    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND

    1. RAJEEV,    THE      SECRETARY

       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.
    2. PANKAJ     LALIT,    DIRECTOR
       ELEMENTARY         EDUCATION,


       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE
       DISTRICT ELEMENTARY EDUCATION




       OFFICER, MANDI, DISTRICT MANDI,
       HIMACHAL PRADESH.





                                                       ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND





    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 8 of 2022
    Between:

    TEK CHAND SON OF SH. SHETU RAM,
    R/O VILLAGE MEHANI, P.O. GHARAN,
    TEHSIL SADAR, DISTRICT MANDI, H.P.
    PRESENTLY   POSTED     AS  HEAD




                                          ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                      7

    TEACHER, GOVT. PRIMARY SCHOOL
    MASAL, TEHSIL SADAR, DISTRICT
    MANDI, H.P.
                                                                 ....PETITIONER




                                                          .
    (BY H.K.S THAKUR AND MR. MUNISH





    DATWALIA, ADVOCATES).

    AND





    1. RAJEEV,    THE      SECRETARY
       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.

    2. PANKAJ     LALIT,    DIRECTOR





       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE
       DISTRICT ELEMENTARY EDUCATION

       OFFICER, MANDI, DISTRICT MANDI,

       HIMACHAL PRADESH.
                                                       ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND


    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY




    ADVOCATE GENERALS).





          CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 9 of 2022
    Between:





    DEVENDER SINGH, SON OF SH. TEJU
    RAM, R/O VILLAGE & P.O. DRUBBAL,
    TEHSIL JOGINDERNAGAR, DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, KUNKAR, DISTRICT MANDI,
    H.P.
                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND




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                                    8

    1. RAJEEV,     THE     SECRETARY
       EDUCATION TO THE GOVERNMENT
       OF HIMACHAL PRADESH AT SHIMLA.




                                                          .
    2. PANKAJ     LALIT,    DIRECTOR





       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE





       DISTRICT ELEMENTARY EDUCATION
       OFFICER, MANDI, DISTRICT MANDI,
       HIMACHAL PRADESH.
                                                        ....RESPONDENTS





    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR

    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 10 of 2022
    Between:


    1. HANS RAJ SON OF SH. RANJHAN
       RAM, R/O VILLAGE MANDIR TANDA,
       P.O.  LOHARA,    TEHSIL   BALH,




       DISTRICT MANDI, H.P., PRESENTLY
       WORKING AS HEAD TEACHER,
       GOVT. PRIMARY SCHOOL TANDI





       CHOCHIAT, DISTRICT MANDI, H.P.
    2. BHIMA RAM SON OF KARMI RAM,
       R/O VILLAGE AND P.O. GHARAN,





       TEHSIL SADAR, DISTRICT MANDI,
       H.P. PRESENTLY WORKING AS
       HEAD TEACHER, GOVT. PRIMARY
       SCHOOL     SOJHA     CHOCHIAT,
       DISTRICT MANDI, H.P.
                                                               ....PETITIONERS
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,   THE        SECRETARY
       EDUCATION       TO         THE




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                    9

      GOVERNMENT OF HIMACHAL
      PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR




                                                        .
       ELEMENTARY       EDUCATION,





       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY





       EDUCATION OFFICER,    MANDI,
       DISTRICT MANDI,    HIMACHAL
       PRADESH.

                                                 ....RESPONDENTS





    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR

    AND MR. GAURAV SHARMA, DEPUTY

    ADVOCATE GENERALS)

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 11 of 2022
    Between:
    GOPAL SINGH, SON OF SH. DEVI



    SINGH, R/O VILLAGE MURHAR, P.O.
    BAGSHAYES,    TEHSIL     THUNAG,
    DISTRICT MANDI, H.P. PRESENTLY




    WORKING AS HEAD TEACHER, KANDHI,
    TEHSIL CHACHIOT, DISTRICT MANDI,
    H.P.





                                                               ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.
    3. SH. AMAR NATH RANA, THE
       DISTRICT       ELEMENTARY
       EDUCATION OFFICER, MANDI,




                                       ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     10

         DISTRICT   MANDI,   HIMACHAL
         PRADESH.
                                                      ....RESPONDENTS
      (BY MR.  SUDHIR BHATNAGAR, MR.




                                                             .
      DESH RAJ THAKUR AND MR. ARVIND





      SHARMA,   ADDITIONAL  ADVOCATE
      GENERALS WITH MR. KAMAL KISHORE
      SHARMA, MR. NARENDER THAKUR





      AND MR. GAURAV SHARMA, DEPUTY
      ADVOCATE GENERALS).

         CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 12 of 2022
      Between:





      MEENA KUMARI D/O TEK SINGH, R/O
      VILLAGE KAMANAD, P.O. CHOWKI,
      TEHSIL NIHIRI, DISTRICT MANDI, H.P.
      PRESENTLY     WORKING      AS HEAD
      TEACHER, GOVT. PRIMARY SCHOOL,

      GHIRI, DISTRICT MANDI,H.P.

                                                                    ....PETITIONER
      (BY H.K.S THAKUR AND MR. MUNISH
      DATWALIA, ADVOCATES).


      AND
    1. RAJEEV,     THE       SECRETARY
          EDUCATION       TO       THE
          GOVERNMENT OF HIMACHAL




          PRADESH AT SHIMLA.





      2. PANKAJ    LALIT,   DIRECTOR
         ELEMENTARY       EDUCATION,
         HIMACHAL PRADESH AT SHIMLA.





      3. SH. AMAR NATH RANA, THE
         DISTRICT        ELEMENTARY
         EDUCATION OFFICER, MANDI,
         DISTRICT MANDI,   HIMACHAL
         PRADESH.
                                                      ....RESPONDENTS
      (BY MR.  SUDHIR BHATNAGAR, MR.
      DESH RAJ THAKUR AND MR. ARVIND
      SHARMA,   ADDITIONAL  ADVOCATE
      GENERALS WITH MR. KAMAL KISHORE
      SHARMA, MR. NARENDER THAKUR
      AND MR. GAURAV SHARMA, DEPUTY
      ADVOCATE GENERALS).




                                            ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                    11


       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 13 of 2022
    Between:
    BELI RAM SON OF SH. TODAR RAM, R/O




                                                            .
    VILLAGE TAKOLI, P.O. PANARSA, TEHSIL





    AUT, DISTRICT MANDI, H.P., PRESENTLY
    WORKING AS HEAD TEACHER, GOVT.
    PRIMARY SCHOOL, THALOT, DISTRICT





    MANDI, H.P.
                                                                   ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL

       PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.


    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION OFFICER, MANDI,
       DISTRICT MANDI,   HIMACHAL




       PRADESH.
                                                         ....RESPONDENTS





    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE





    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).


       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 14 of 2022
    Between:
    SUNDER SINGH CHAUHAN, SON OF SH.
    TITLU RAM, R/O VILLAGE KUMHARU,
    P.O. RAKOL, TEHSIL NIHRI, DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, GHAIN, DISTRICT MANDI, H.P.




                                           ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                   12

                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).




                                                          .
    AND





    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL





       PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.


       DISTRICT

       DISTRICT
       PRADESH.

                MANDI,      to
    3. SH. AMAR NATH RANA, THE
                       ELEMENTARY
       EDUCATION OFFICER, MANDI,
                         HIMACHAL

                                                   ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND


    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY




    ADVOCATE GENERALS).





       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 15 of 2022
    Between:
    1. SHEELA DEVI WIFE OF SH. DILA





       RAM, R/O VILLAGE AND P.O.
       KANAID, TEHSIL SUNDERNAGAR,
       DISTRICT MANDI, H.P., PRESENTLY
       WORKING AS HEAD TEACHER,
       GOVT. PRIMARY SCHOOL, DEDOUR,
       DISTRICT MANDI,H.P.
    2. INDER SINGH SON OF SH. DHANI
       RAM, VILLAGE CHANDHI, P.O. AND
       TEHSIL THUNAG, DISTRICT MANDI,
       H.P., PRESENTLY WORKING AS
       G.C.P.S.SHIKAWARI,    DISTRICT
       MANDI, H.P.




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                    13

    3. DHAN DEV SON OF SH. LALU RAM,
       VILLAGE JOOD, P.O. THUNAG,
       TEHSIL THUNAG, DISTRICT MANDI,
       H.P. PRESENTLY WORKING AS




                                                            .
       G.C.P.S. BHARARI, DISTRICT MANDI,





       H.P.
    4. URMILA SANI WIFE OF HEM RAJ
       VILLAGE    GATTA,    P.O.  KUMMI,
       TEHSIL BALAH, DISTRICT MANDI,





       PRESENTLY WORKING AS H.T. AT
       G.P.S CHOUBARI, DISTRICT MANDI,
       H.P.
                                                                   ....PETITIONER





    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,    THE     SECRETARY

       EDUCATION       TO       THE

       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,


       HIMACHAL PRADESH AT SHIMLA.
    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION           OFFICER,




       HIMACHAL PRADESH, SHIMLA.





                                                     ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE





    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 16 of 2022
    Between:
    TEK CHAND SO OF SH. SHOBHA RAM,
    R/O VILLAGE AND P.O. M.D.GALOO,
    TEHSIL   SUNDERNAGAR,     DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, BARTO, DISTRICT MANDI, H.P.




                                           ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     14

                                                                  ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).




                                                           .
    AND





    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL





       PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.





    3.   SH. AMAR NATH RANA, THE
         DISTRICT        ELEMENTARY
         EDUCATION OFFICER,    MANDI,
         DISTRICT MANDI,    HIMACHAL
         PRADESH.


                                                    ....RESPONDENTS
    (BY MR.  SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND


    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY




    ADVOCATE GENERALS).





         CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 17 of 2022
    Between:
    SHANICHARU RAM, WIFE OF LATE SH.





    DAGI RAM, R/O VILLAGE KALANDER,
    P.O. DRANG, TEHSIL PADHAR, DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, KHUND, DISTRICT MANDI,
    H.P.
                                                                  ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).
    AND
    1. RAJEEV,   THE        SECRETARY
       EDUCATION         TO       THE




                                          ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                   15

      GOVERNMENT OF HIMACHAL
      PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,




                                                          .
       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY





       EDUCATION OFFICER,    MANDI,
       DISTRICT MANDI,    HIMACHAL
       PRADESH.
                                                   ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.





    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR

    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 18 of 2022
    Between:
    CHURA MANI RANA SON OF SH.


    JOGASHWAR     RAM,   R/O   VILLAGE
    BATASAIR,   P.O.   BASSI,   TEHSIL
    CHACHIOT, DISTRICT MANDI, H.P.,
    PRESENTLY   WORKING     AS    HEAD




    TEACHER, GOVT. PRIMARY SCHOOL,
    KHARTI, TEHSIL CHACHIOT, DISTRICT





    MANDI, H.P.
                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH





    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     16

    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION OFFICER, MANDI,
       DISTRICT MANDI,   HIMACHAL




                                                           .
       PRADESH.





                                                    ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND





    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).





         CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 19 of 2022
    Between:
    RELU RAM, SON OF SH. JATRU RAM, R/O

    VILLAGE SIANJIKOTHI, P.O. JAI DEVI,
    TEHSIL JOGINDERNAGAR, DISTRICT

    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, KUNHOO, DISTRICT MANDI,
    H.P.


                                                                  ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).




    AND





    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.





    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3.   SH. AMAR NATH RANA, THE
         DISTRICT        ELEMENTARY
         EDUCATION OFFICER, MANDI,
         DISTRICT MANDI,   HIMACHAL
         PRADESH.

                                                    ....RESPONDENTS




                                          ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                    17

    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE




                                                          .
    SHARMA, MR. NARENDER THAKUR





    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 20 of 2022





    Between:
    BHIME RAM SON OF SH. HUKAM
    CHAND, R/O VILLAGE BINAL, P.O.
    GHARAN, TEHSIL SADAR, DISTRICT





    MANDI, H.P. PRESENTLY POSTED AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL,    BINAL,    TEHSIL SADAR,
    DISTRICT MANDI, H.P.
                                                                 ....PETITIONER

    (BY H.K.S THAKUR AND MR. MUNISH

    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,    THE      SECRETARY


       EDUCATION        TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,     DIRECTOR




       ELEMENTARY         EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT          ELEMENTARY
       EDUCATION OFFICER,      MANDI,
       DISTRICT  MANDI,     HIMACHAL





       PRADESH.

                                                   ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                       18

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 21 of 2022
    Between:
    TEJ SINGH SON OF SH. NARAINU RAM,
    R/O     VILLAGE   MANIHNA,    P.O.




                                                               .
    M.D.GALOO, TEHSIL SUNDERNAGAR,





    DISTRICT MANDI, H.P., PRESENTLY
    WORKING AS HEAD TEACHER, GOVT.
    PRIMARY SCHOOL, BARI, DISTRICT





    MANDI, H.P.
                                                                      ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE      SECRETARY
       EDUCATION        TO       THE
       GOVERNMENT OF HIMACHAL

       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,     DIRECTOR

       ELEMENTARY        EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE


       DISTRICT        ELEMENTARY
       EDUCATION OFFICER, MANDI,
       DISTRICT MANDI,   HIMACHAL
       PRADESH.




                                                        ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.





    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE





    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 22 of 2022
    Between:
    ACHHARU RAM, SON OF SH. HET RAM,
    R/O VILLAGE SAINJIKOTHI, P.O. JAI DEVI,
    TEHSIL   SUNDERNAGAR,        DISTRICT
    MANDI, H.P. PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY
    SCHOOL, GHIRI, DISTRICT MANDI, H.P.
                                                                      ....PETITIONER




                                              ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     19

    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND




                                                          .
    1. RAJEEV,    THE     SECRETARY





       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.





    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3.   SH. AMAR NATH RANA, THE





         DISTRICT        ELEMENTARY
         EDUCATION OFFICER, MANDI,
         DISTRICT MANDI,   HIMACHAL
         PRADESH.   r
                                                   ....RESPONDENTS

    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE


    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).




         CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 23 of 2022
    Between:





    MAYA DEVI, WIFE OF LEKH RAM, R/O
    VILLAGE MAJHIATH, P.O. BALHARA,





    TEHSIL BALDWARA, DISTRICT MANDI,
    H.P. PRESENTLY WORKING AS HEAD
    TEACHER, GOVT. PRIMARY SCHOOL,
    DISTRICT MANDI, H.P.
                                                                 ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.




                                         ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     20

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE




                                                             .
       DISTRICT        ELEMENTARY





       EDUCATION OFFICER, MANDI,
       DISTRICT MANDI,   HIMACHAL
       PRADESH.





                                                           ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE





    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 24 of 2022

    Between:

    BALAK RAM, SON OF FINHU RAM, R/O
    VILLAGE    MURATAN,   P.O.    SIYANG,
    TEHSIL CHACHIOT, DISTRICT MANDI,
    H.P. PRESENTLY WORKING AS HEAD



    TEACHER, GOVT. PRIMARY SCHOOL,
    JANJHAR, DISTRICT MANDI, H.P.
                                                                    ....PETITIONER




    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND





    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.

    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE
       DISTRICT       ELEMENTARY
       EDUCATION OFFICER, MANDI,




                                            ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                   21

      DISTRICT   MANDI,   HIMACHAL
      PRADESH.
                                                  ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.




                                                         .
    DESH RAJ THAKUR AND MR. ARVIND





    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY





    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 25 of 2022
    Between:





    SURAJ MANI, SON OF GHOLI RAM, R/O
    VILLAGE    KUTLIDHAR,   P.O. KOT-
    KAMARDHA, TEHSIL AUT, DISTRICT
    MANDI, H.P., PRESENTLY WORKING AS
    HEAD TEACHER, GOVT. PRIMARY

    SCHOOL, JWALPUR, DISTRICT MANDI,
    H.P.

                                                                ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).


    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE




       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.





    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY        EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT         ELEMENTARY
       EDUCATION OFFICER, MANDI,
       DISTRICT  MANDI,   HIMACHAL
       PRADESH.

                                                  ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR




                                        ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                   22

    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 26 of 2022




                                                           .
    Between:





    1. MURARI LAL WIFE OF SH. GANDHI
       RAM, R/O VILLAGE BATAHAR, P.O.





       BALAH, TEHSIL KOTLI, DISTRICT
       MANDI, H.P. PRESENTLY WORKING
       AS HEAD TEACHER, GOVT. PRIMARY
       SCHOOL,     LAGDHAR,  DISTRICT
       MANDI, H.P.





    2. TEK SINGH SON OF MAN CHAND,
       VILLAGE TAPNALI, P.O. GADAGSEN,
       TEHSIL  BALI-CHOWKI,    DISTRICT
       MANDI, H.P. PRESENTLY WORKING

       AS THACHADHAR, DISTRICT MANDI,
       H.P.

    3. LAL MAN WIFE OF SH. GANGA RAM,
       R/O VILLAGE BEAJEHAL, P.O. SHIVA
       THANA, TEHSIL THUNAG, DISTRICT


       MANDI, H.P.
                                                                ....PETITIONERS
    (BY H.K.S THAKUR AND MR. MUNISH




    DATWALIA, ADVOCATES).

    AND





    1. RAJEEV,    THE      SECRETARY
       EDUCATION        TO       THE
       GOVERNMENT OF HIMACHAL





       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,     DIRECTOR
       ELEMENTARY        EDUCATION,
       HIMACHAL PRADESH AT SHIMLA.

    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION OFFICER,    MANDI,
       DISTRICT MANDI,    HIMACHAL
       PRADESH.
                                                    ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND




                                          ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                   23

    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY




                                                        .
    ADVOCATE GENERALS).





       CIVIL ORIGINAL PETITION CONTEMPT(TRIBUNAL) No. 27 of 2022
    Between:





    PARMESH KUMAR SON OF LATE SH.
    NATHU RAM ALIAS RAM NATHU, R/O
    VILLAGE & P.O. MAHADEV, TEHSIL
    SUNDERNAGAR, DISTRICT MANDI,H.P.
    PRESENTLY  WORKING    AS    HEAD
    TEACHER,      GOVT.      PRIMARY





    SCHOOL,GARTOLI,         DISTRICT
    MANDI,H.P.
                                                               ....PETITIONER
    (BY H.K.S THAKUR AND MR. MUNISH

    DATWALIA, ADVOCATES).

    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE


       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.
    2. PANKAJ    LALIT,   DIRECTOR
       ELEMENTARY       EDUCATION,




       HIMACHAL PRADESH AT SHIMLA.





    3. SH. AMAR NATH RANA, THE
       DISTRICT        ELEMENTARY
       EDUCATION OFFICER,    MANDI,





       DISTRICT MANDI,    HIMACHAL
       PRADESH.


                                                 ....RESPONDENTS
    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR
    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).

             CIVIL ORIGINAL PETITION CONTEMP No. 8 of 2022




                                       ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                    24

     Between:
    1. GHANSHYAM LAL S/O MANGAL RAM,
        R/O VILLAGE NALOHI, P.O. POKHI,
        TEHSIL KARSOG, DISTRICT MANDI,




                                                            .
        H.P. PRESENTLY WORKING AS HEAD





        TEACHER, GOVT. PRIMARY SCHOOL
        SOMAKHOTI, DISTRICT MANDI, H.P.
    2. MANI CHAND SON OF SH. SHUNKU





       RAM, VILLAGE JAUNG, P.O. MAINDHI,
       TEHSIL KARSOG, DISTRICT MANDI,
       H.P.  PRESENTLY   WORKING     AS
       CENTRE HEAD TEACHER, GOVT.
       PRIMARY SCHOOL LALOG, DISTRICT





       MANDI, H.P.
    3. SURENDER KUMAR SON OF MAGHU
       RAM, VILLAGE NANDAL, POST
       OFFICE, KATAULA, TEHSIL SADAR,

       DISTRICT MANDI, H.P. PRESENTLY
       WORKING     AS   CENTRE   HEAD

       TEACHER, GOVT. PRIMARY SCHOOL
       KATAULA, TEHSIL SADAR, DISTRICT
       MANDI, H.P.
    4. RAM SARAN SON OF SHIV RAM,


       VILLAGE BAKHARUNDA, P.O. SERI
       BANGLOW,     TEHSIL  KARSOG,
       DISTRICT MANDI, H.P.




    5. TEK CHAND SON OF BALI RAM,
       VILLAGE   KHANJARI,  P.O.  SERI
       BANGLOW,     TEHSIL     KARSOG,





       DISTRICT MANDI, H.P.
    6. HARMOHINDER SINGH, S/O ANANT





       RAM, VILLAGE CHATRUANA, P.O.
       KAO, TEHSIL KARSOG, DISTRICT
       MANDI, H.P.

    7. TEJ SINGH SON OF SH. INDER
       SINGH, VILLAGE PATHRAVI, P.O.
       SOMAKHOTI,    TEHSIL KARSOG,
       DISTRICT MANDI, H.P.
    8. GANGA RAM THAKUR, SON OF SH.
       MOLIK RAM VILLAGE KATHIUNT, P.O.
       BIHANI, SUB TEHSIL CHHATRI,
       DISTRICT MANDI, H.P. 175047,
       PRESENTLY POSTED AS CENTRE
       HEAD TEACHER, GOVT. PRIMARY




                                           ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     25

       SCHOOL GALOO EDUCATION BLOCK
       SERAJ-1,    JANGEHLI, DISTRICT
       MANDI, H.P.
    9. PURAN CHAND SON OF BHIMA RAM,




                                                             .
       VILLAGE MEHANI, P.O. GHARAN,





       TEHSIL SADAR, DISTRICT MANDI, HP
       175047 PRESENTLY WORKING AS
       CENTRE HEAD TEACHER, GOVT.





       PRIMARY SCHOOL, SHIVA BADAR,
       EDUCATION     BLOCK     SADAR-2,
       KATAULA DISTRICT MANDI, H.P.

    10. NIRMLA KUMARI AGED 57 W/O
        BHARAT     BHUSHAN        VILLAGE





        SHINGAL P.O. AND SUB TEHSIL
        CHHATRI, DISTRICT MANDI H.P.
        PRESENTLY WORKING AS HEAD
        TEACHER GOVERNMENT PRIMARY
        SCHOOL

                  BETHWAN     EDUCATION
        BLOCK SERAJ -1 JANJLHLI, DISTRICT

        MANDI HP.
    11. SHYAM LAL AGED 66 S/O BHADUR
        SINGH       VILLAGE    DEDHAL
        P.O.SIDHPUR, TEHSIL DHARMPUR,


        DISTT. MANDI. H.P.

    12. GIAN CHAND SHARMA AGED 68 S/O
        ACHHARU RAM SHARMA VILLAGE




        CHATTER, P.O. BRANG, TEHSIL
        DHARMPUR, DISTRICT MANDI H.P.





    13. VIDYA SAGAR VERMA AGED 67 S/O





        WZIRA RAM, VILLAGE PHIHER P.O.
        SARI, TEHSIL DHARMPUR, DISTRICT
        MANDI H.P.

    14. JAI CHAND MUSAFIR, S/O LAFU RAM
        VILLAGE GARLI P.O. GARWASVA,
        TEHSIL DHARMPUR, DISTT. MANDI
        H.P. VILLAGE

    15. OM PARKASH THAKUR AGED 63 S/O
        ARJUN SINGH VILLAGE HAWANI P.O.
        BAROTI, TEHSIL DHARMPUR, DISTT.
        MANDI H.P.




                                            ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     26

    16. NIRMLA DEVI VERMA D/O RUP LAL
       VERMA    VILLAGE    BARHU   P.O.
       SADHOT,    TEHSIL    SARKAGHAT,
       DISTRICT MANDI H.P.




                                                             .
    17. BALBIR SINGH VERMA AGED S/O





        SUKH   RAM    VERMA,   VILLAGE
        MORTAN, P.O. SADHOT, TEHSIL
        SARKAGHAT, DISTRICT MANDI H.P.





    18. BHAGE RAM RANA S/O ADAM RAM
       VILLAGE AND P.O. KHANAG TEHSIL
       ANNI, DISTT. KULLU H.P. PRESENTLY
       WORKING      AS   CENTER     HEAD





       TEACHER     IN   GOVT.    PRIMARY
       SCHOOL SARI EDUCATION BLOCK
       KULLU-2.

    19. SUSHILA THAKUR D/O SANGAT RAM,

        H.NO. 168 CHOBHATA BAZAAR,

        MANDI H.P.. PRESENTLY WORKING
        AS    CENTER     TEACHER     IN
        GOVERNMENT PRIMARY SCHOOL
        SUMA EDUCATION BLOCK KULLU -2.


    20. NIRMLA DEVI D/O SHIV RAM
        MAHANT BEHAR GANDHI NAGAR,
        KULLU H.P. PRESENTLY WORKING AS
        CENTER HEAD TEACHER IN GOVT.




        SCHOOL BHUTHI EDUCATION BLOCK
        KULLU-2.





    21. SUNRINDER       SHARMA     S/O
        GHANSHYAM VILLAGE KHAROTAL
        P.O. SHIRAR, TEHSIL AND DISTT.





        KULLU H.P. PRESENTLY AS CENTER
        HEAD TEACHER IN GOVT. PRIMARY
        SCHOOL SHIRAR EDUCATION BLOCK
        KULLU 2.

    22. OM PRAKASH S/O HARI DASS
        VILLAGE BHATGRAN P.O.PIPLAGE,
        TEHSIL BHUNTAR DISTT. KULLU, H.P.
        PRESENTLY WORKING AS CENTER
        HEAD TEACHER IN GOVT. PRIMARY
        SCHOOL    BANDAL      EDUCATION
        BLOCK KULLU-2.




                                            ::: Downloaded on - 16/03/2022 20:11:38 :::CIS
                                     27

    23. TEJA SINGH S/O PURAN CHAND
       VILLAGE BREUNA P.O. MANIKARAN,
       TEHSIL AND DISTT. KULLU, H.P.
       PRESENTLY WORKING AS CENTER




                                                             .
       HEAD TEACHER IN GOVT. PRIMARY





       SCHOOL MANIKARAN EDUCATION
       BLOCK KULLU-1.

    24. OM PRAKASH S/O TEJU RAM





       VILLAGE AND P.O. DURAH TEHSIL
       NIRMAND DISTRICT KULLU HP
       PRESENTLY WORKING AS CENTER
       HEAD TEACHER IN GOVERNMENT
       PRIMARY     SCHOOL      ROWAR,





       EDUCATION BLOCK BANJAR.

    25. HARNAM SINGH S/O GAINDA MAL
       VILLAGE CHANTWA P.O. TANDI,
       TEHSIL NEETHER, DISTRICT KULLU
       HP

            PRESENTLY   WORKING    AS

       CENTER    HEAD    TEACHER   IN
       GOVERNMENT PRIMARY SCHOOL
       TANDI EDUCATION BLOCK ANNI.

    26. UTTAM RAM S/O VED RAM VILLAGE


        JATERH P.O. KAMAND TEHSIL ANNI,
        DISTRICT KULLU H.P. PRESENTLY
        WORKING     AS  CENTER    HEAD
        TEACHER IN GOVERNMENT PRIMARY




        SCHOOL     BANALA,   EDUCATION
        BLOCK ANNI.





    27. SHANTA DEVI D/O HARI SINGH V.P.O.
        NAGGAR TEHSIL MANALI DISTICT





        KULLU H.P. PRESENTLY WORKING AS
        CENTER     HEAD    TEACHER     IN
        GOVERNMENT PRIMARY SCHOOL
        BARAGRAN     EDUCATION    BLOCK
        NAGGAR.

    28. ARCHANA SHARMA S/O DESH
       MITTER V.P.O HARIPUR TEHSIL
       MANALI   DISTRICT  KULLU   H.P.
       PRESENTLY WORKING AS CENTER
       HEAD TEACHER IN GOVERNMENT
       PRIMARY      SCHOOL      SARSI,
       EDUCATION BLOCK NAGGER.
       [




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                                    28

    29. JHABE RAM S/O JITTI RAM VILLAGE
        TARALA P.O. JAON, TEHSIL ANNI
        DISTRICT KULLU HP PRESENTLY
        WORKING    AS    CENTER    HEAD




                                                            .
        TEACHER IN GOVERNMENT PRIMARY





        SCHOOL ARCHHANDI, EDUCATION
        BLOCK NAGGAR.
    30. BANSI LAL     S/O GOVIND RAM





        VILLAGE KHAJERA P.O. ARSU, EHSIL
        NIRMAND DISTRICT KULLU HP
        PRESENTLY WORKING AS CENTER
        HEAD TEACHER IN GOVERNMENT
        PRIMARY    SCHOOL      SARAHAR,





        EDUCATION BLOCK NIRMAND.

    31. BHARAT KUMAR S/O LOT RAM
        VILLAGE GOHAN, P.O. DALASH,
        TEHSIL ANNI, DISTRICT KULLU

        PRESENTLY WORKING AS CENTER

        HEAD TEACHER IN GOVERNMENT
        PRIMARY     SCHOOL       ANAS,
        EDUCATION BLOCK NIRMAND.

    32. LAL CHAND S/O SEHANI RAM


        VILLAGE DHAR P.O BUINI TEHSIL
        NIRMAND,    DISTRICT    KULLU
        PRESENTLY WORKING AS CENTER
        HEAD TEACHER IN GOVERNMENT




        PRIMARY SCHOOL ARSU EDUCATION
        BLOCK NIRMAND.





    33. KEWAL RAM S/O SHOBHI RAM V.P.O.
        DURAH TEHSIL NIRMAND DISTRICT
        KULLU PRESENTLY WORKING AS





        CENTER   HEAD    TEACHER     IN
        GOVERNMENT PRIMARY SCHOOL
        DEOGI RET, EDUCATION BLOCK
        NIRMAND.
    34. KAMAL KRISHAN S/O PARMA RAM
        VILLAGE JAJROT P.O. BALT TEHSIL
        BALH, DISTRICT MANDI PRESENTLY
        WORKING     AS   CENTER   HEAD
        TEACHER IN GOVERNMENT PRIMARY
        SCHOOL NAULAKHA, EDUCATION
        BLOCK SUNDER NAGAR HP.




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                                          29

    35. BHAGAT RAM S/O SH. BANSI RAM
       VILLAGE JAKHOL P.O. KANGOO,
       TEHSIL SUNDER NAGAR, DISTRICT
       MANDI, H.P.




                                                                .
                                                                     ....PETITIONERS





    (BY H.K.S THAKUR AND MR. MUNISH
    DATWALIA, ADVOCATES).





    AND
    1. RAJEEV,    THE     SECRETARY
       EDUCATION       TO       THE
       GOVERNMENT OF HIMACHAL
       PRADESH AT SHIMLA.

    2. PANKAJ LALIT, The DIRECTOR
       ELEMENTARY    r  EDUCATION,
       HIMACHAL PRADESH SHIMLA.
                                  to                     ....RESPONDENTS

    (BY MR. SUDHIR BHATNAGAR, MR.
    DESH RAJ THAKUR AND MR. ARVIND
    SHARMA,   ADDITIONAL  ADVOCATE
    GENERALS WITH MR. KAMAL KISHORE
    SHARMA, MR. NARENDER THAKUR



    AND MR. GAURAV SHARMA, DEPUTY
    ADVOCATE GENERALS).




     Whether approved for reporting?





    This petition coming on for orders this day, the Court passed the following:

                       ORDER

By way of above captioned contempt petitions, prayer has been made on behalf of the petitioners for initiation of contempt proceedings against the respondents for their having intentionally and deliberately disobeyed the directions contained in order dated 4.1.2019, passed by erstwhile H.P. Administrative Tribunal in O.A..No. 6832 of 2018, whereby direction was issued to the respondents to extend the benefit of judgment dated 28.2.2011, passed by this ::: Downloaded on - 16/03/2022 20:11:38 :::CIS 30 Court in CWP(T) No.6801 of 2008, titled as Pyre Lal versus State of Himachal Pradesh and others, to the petitioners, if they are found to .

be similarly situate, within a period of two months. Since respondents failed to comply with the aforesaid direction passed by learned Tribunal below, petitioners have approached this Court in the instant proceedings, praying therein for initiation of contempt proceedings against the respondents.

2. Though, despite repeated opportunities, no reply to the petition(s) has been filed on behalf of the respondents/contemnors, but today during the arguments of the case, learned Deputy Advocate General has placed on record communications, dated 11th March, 2022, issued under the signatures of Director Elementary Education and under Secretary (Elementary Education) to the Government of Himachal Pradesh, perusal whereof reveal that though competent authority pursuant to order dated 4.1.2019 passed by learned tribunal below, made necessary correction in the column No.7 of the seniority list and re-allotted the new seniority numbers to the petitioners vide order dated 21.10.2019, but since there was huge financial implication, matter was referred to the Finance Department for advice. Vide communication dated 11.3.2022, Finance Department after having examined the matter advised the department to take appropriate decision at its own level in the light of the advice of the Law Department, whereby department has been already advised to comply with the judgment in its letter and spirit.

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3. Faced with aforesaid situation, Deputy Director has now decided to implement the judgment in its letter and spirit. Learned .

Deputy Advocate General, on instructions, states that financial benefits i.e. arrears of three years, shall be paid to all the petitioners within a period of two months.

4. Having taken note of aforesaid fair statement made by learned Deputy Advocate General, there appears to be no reason to keep the present proceedings alive and as such, same are accordingly closed. Notices issued to the respondents are hereby discharged. Needless to say, in case respondents fail to honor the commitment given to this Court, they would further aggravate the contempt. Petitioners are at liberty to get the present proceedings revived in case aforesaid judgment is not complied with, so that appropriate action, in accordance with law is taken against erring officials.

    14th March, 2022                                  (Sandeep Sharma),
          (shankar)                                          Judge





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