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State of Rajasthan - Section

Section 201 in Rajasthan Panchayati Raj Rules, 1996

201. Quarterly Review.

- Panchayati Raj Institution shall get prepared a quarterly statement of budget provision and cumulative expenditure on each head and place it in the meeting to be held in the months of April, July, October and January every year along with physical targets and achievements as well as reasons for slow pace of expenditure, if any.Revenue