Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 101] [Section 376(2)] [Section 376] [Entire Act] Union of India - Subsection Section 376(2)(e) in The Indian Penal Code, 1860 (e)being on the management or on the staff of a hospital, commits rape on a woman in that hospital; or