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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(g)"specified date", in relation to any proviso of this Act, means such as the Central Government may, by notification, specify for the purposes of that provision, and different dates may be specified for different provisions of this Act;