Bombay High Court
Zaggle Prepaid Ocean Services Pvt Ltd vs Freebie Solutions Pvt Ltd And 5 Ors on 16 September, 2021
Author: G.S. Patel
Bench: G.S. Patel
17-IAL-16327-2021 IN COMS-12-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 16327 OF 2021
IN
COMMERCIAL SUIT NO. 12 OF 2021
Zaggle Prepaid Ocean Services Pvt Ltd ...Plaintiff
Versus
Freebie Solutions Pvt Ltd & Ors ...Defendants
WITH
INTERIM APPLICATION (L) NO. 9224 OF 2021
IN
COMMERCIAL SUIT NO. 12 OF 2021
Ms Ankita Singhania, with Jennifer Sanjana, Sneha Sheth, & Palak
ATUL Agrawal, i/b Zerick Dastur, for the Plaintiff.
GANESH
KULKARNI Ms Mehak Kalra, with Lalit Besoya, & Paridhi Sachdeva, i/b Paridhi
Sachdeva, for Defendants Nos. 1 to 6.
Digitally signed
by ATUL
GANESH
KULKARNI
Date: 2021.09.17
10:21:18 +0530
CORAM: G.S. PATEL, J
DATED: 16th September 2021
PC:-
1.After some arguments, Ms Singhania does not press her application for ad-interim relief. The Interim Application is to come up in normal course as per the CIS.
Page 1 of 216th September 2021 17-IAL-16327-2021 IN COMS-12-2021.DOC
2. The Affidavit in Reply and Affidavit in Rejoinder are to be filed in the Registry, if not already filed.
3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 16th September 2021