Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in The Rajasthan Agricultural Produce Markets Rules, 1963 31. Powers and Duties. - In addition to the powers and duties specified in the Act, the market committee shall have the powers and discharge the duties specified below-
