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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(c) in The Banking Regulation Act, 1949

(c)[] [Clause (b) relettered as Clause (c) by Act 33 of 1959, Section 16 (w.e.f. 1.10.1959).] "quarter" means the period of three months ending on the last day of March, June, September or December.