Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Jharkhand - Subsection Section 87(i) in Bihar Coal Mining Area Development Authority Rules, 1988 (i)To construct any meter chamber on the franks of any road or on any public place provided it does not obstruct the use of the road or the public place.
