Karnataka High Court
Sri H Chandraiah vs State By Bmtf Police, Bengaluru on 20 August, 2024
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NC: 2024:KHC:33257
CRL.P No. 2094 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF AUGUST, 2024
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
CRIMINAL PETITION NO. 2094 OF 2021
BETWEEN:
1. SRI. H. CHANDRAIAH,
S/O MALLAIAH,
AGED ABOUT 65 YEARS,
FORMERLY WORKING AS ASST. EXECUTIVE
ENGINEER,
SHANTHINAGAR SUB-DIVISION,
BBMP,
BANGALORE-560 027.
2. SRI. SATHISH D.,
S/O A.B. DASAPPA SHETTY,
AGED ABOUT 38 YEARS,
WORKING AS ASST. ENGINEER,
Digitally SHANTHINAGAR SUB-DIVISION,
signed by BBMP, BANGALORE-560 027
YAMUNA K L ...PETITIONERS
Location: High
Court of (BY SRI. ABHIJEET SK RAI, ADVOCATE)
Karnataka
AND:
STATE BY BMTF POLICE,
BENGALURU,
REPRESENTED BY SPECIAL PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
BANGALORE-560 001
...RESPONDENT
(BY SMT. K.P. YASHODHA, HCGP)
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NC: 2024:KHC:33257
CRL.P No. 2094 of 2021
THIS CRL.P IS FILED U/S.482 OF CR.P.C PRAYING TO A.
QUASH THE CHARGE SHEET FILED AS AGAINST THESE
PETITIONERS IN CR.NO.21/2014 ON THE FILE OF THE C.M.M.,
BANGALORE FILED BY THE RESPONDENT POLICE
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE M G UMA
ORAL ORDER
Learned counsel for the petitioner is absent. No representation.
2. The petition is of the year 2021. The matter is listed for fifth time for compliance of office objections. Still, office objections have not been complied with.
3. The order sheet dated 17.08.2021 reads as under:
"Petitioner's counsel is absent. Finally one week time is granted for compliance of office objections." -3-
NC: 2024:KHC:33257 CRL.P No. 2094 of 2021
4. Inspite of the said order, there is no progress in the matter. It appears the petitioner is not interested in prosecuting the petition.
5. Accordingly, petition is dismissed for non- compliance of office objections.
Sd/-
(M G UMA) JUDGE SS List No.: 1 Sl No.: 16