Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Himachal Pradesh - Subsection Section 6(3) in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 (3)The terms and conditions of service of the officers and employees of the Commission shall be such as may be prescribed.
