Rajasthan High Court - Jodhpur
Gopal Lal vs Mahadev Nath And Ors on 19 April, 2021
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR.
S.B. Civil Misc. Appeal No. 281/2001
Gopal Lal
----Appellant
Versus
Mahadev Nath And Ors
----Respondent
For Appellant(s) : Mr. Subham for Mr. Ravi Bhansali, Sr.
Advocate through VC.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 19/04/2021 Lawyers are not physically appearing in the Court in view of the unprecedented situation being faced by the country due to pandemic of novel corona virus (COVID-19).
The matter comes up on an application for preponment of date already fixed by the office as 26.04.2021.
No ground is made to prepone the date already fixed by the office. The application seeking preponment of date is dismissed.
Put up on 26.04.2021.
(VINIT KUMAR MATHUR),J 39-Anil Singh/-
(Downloaded on 24/04/2021 at 08:12:45 PM) Powered by TCPDF (www.tcpdf.org)