Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2)(i) in The Orissa Employment Officers' Service Rules, 1970

(i)by the Commission from admission to any examination or from appearance at any interview held by them for selection of candidates ; or