Supreme Court - Daily Orders
Sadanand Issac Sathe vs The State Of Maharashtra on 31 August, 2021
Bench: R. Subhash Reddy, Aniruddha Bose
ITEM NO.9 Court 12 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 14582/2021
(Arising out of impugned final judgment and order dated 19-03-2018
in WP No. 8069/2013 30-08-2018 in CA No. 10999/2018 passed by the
High Court of Judicature at Bombay at Aurangabad)
SADANAND ISSAC SATHE Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION, I.R. and IA No.94859/2021-CONDONATION OF DELAY IN
FILING )
Date : 31-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Ram Lal Roy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the special leave petitions.
(RAJNI MUKHI) (DIPTI KHURANA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2021.09.01
15:52:51 IST
Reason: