Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Pushaan Leo Paul vs University Of Delhi Through Its ... on 19 January, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

$~13
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 130/2021 & CM APPL. 399/2021

      PUSHAAN LEO PAUL                                    ..... Petitioner
                   Through:            Mr.Parminder Singh &
                                       Mr.Abhishek Kishore, Advocates

                                   versus

      UNIVERSITY OF DELHI THROUGH
      ITS REGISTRAR                           ..... Respondent
                    Through: Ms.V Bhawani, Adv. for
                             Mr.Mohinder Rupal, Std. Counsel

CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN

                   ORDER

% 19.01.2021 The proceedings in the matter have been conducted through video conferencing.

1. Ms. V. Bhawani, learned counsel, appears on behalf of Mr. Mohinder Rupal, learned Standing Counsel for the respondent, and requests for two weeks' time to file a counter affidavit.

2. Time as prayed for is granted. Counter affidavit be filed within two weeks. Rejoinder thereto, if any, be filed within one week thereafter.

3. List on 03.03.2021.

JANUARY 19, 2021/'hkaur' PRATEEK JALAN, J