Delhi High Court - Orders
Pushaan Leo Paul vs University Of Delhi Through Its ... on 19 January, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 130/2021 & CM APPL. 399/2021
PUSHAAN LEO PAUL ..... Petitioner
Through: Mr.Parminder Singh &
Mr.Abhishek Kishore, Advocates
versus
UNIVERSITY OF DELHI THROUGH
ITS REGISTRAR ..... Respondent
Through: Ms.V Bhawani, Adv. for
Mr.Mohinder Rupal, Std. Counsel
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.01.2021 The proceedings in the matter have been conducted through video conferencing.
1. Ms. V. Bhawani, learned counsel, appears on behalf of Mr. Mohinder Rupal, learned Standing Counsel for the respondent, and requests for two weeks' time to file a counter affidavit.
2. Time as prayed for is granted. Counter affidavit be filed within two weeks. Rejoinder thereto, if any, be filed within one week thereafter.
3. List on 03.03.2021.
JANUARY 19, 2021/'hkaur' PRATEEK JALAN, J